M/S.Madeckal Metals vs. The State Tax Officer
Original PDF →WP(C)/16865/2019HC KeralaGSTCNR KLHC01043010201920 June 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
NO.32151489669/15-16 DATED 26/03/2018 PASSED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE APPEAL MEMORANDUM FILED BEFORE THE 2ND RESPONDENT AGAINST EXHIBIT P1 ORDER DATED 19/02/2019. EXHIBIT P3OF THE STAY PETITION FILED BEFORE THE 2ND RESPONDENT FOR THE YEAR 2015-16 DATED 19/02/2019. EXHIBIT P4OF THE REVENUE RECOVERY NOTICE RRC NO.B1-153/2019-20 DATED 24/05/2019 ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.