Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 16 of 46.

Gireesh Babu Alambadan vs. The State Tax Officer

WP(C)/7828/2019HC Kerala15 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

K.P. Naseema vs. State Of Kerala

WP(C)/33669/2018HC Kerala15 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Cochin Blue Metal Industries (P) LTD vs. The Asst. Commissioner (Kvat)

WP(C)/19440/2018HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Bejoy Cyriac vs. The Commissioner Of Commercial Taxes

OT.Appeal/3/2014HC Kerala14 Mar 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

M/S.Zygon Imports And Exports vs. The State Tax Officer

WP(C)/7657/2019HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Modicare Limited vs. The Asst.Commissioner

WP(C)/19563/2018HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Vinayaka Traders vs. The State Tax Officer

WP(C)/19562/2018HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Nature Zone Resorts & Hotels PVT. LTD vs. State Tax Officer (Wc & Lt)

WP(C)/19560/2018HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Berger Paints INDIA Limited vs. The Assistant State Tax Officer

WP(C)/7265/2019HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Pothys vs. Goods Service Tax Council

WP(C)/13562/2018HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

I.V.P. Sadayandi vs. Goods Service Tax Council

WP(C)/13488/2018HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Johneys Steels vs. The State Of Kerala

WP(C)/6215/2019HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Rinujith Christian Sahayadas vs. The State Tax Officer

WP(C)/7690/2019HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Pothys Textiles vs. Goods Service Tax Council

WP(C)/13555/2018HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Cheran Automobiles vs. Goods Service Tax Council

WP(C)/13616/2018HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Malabar Kodungallur Sona Bazar P LTD vs. Assistant Commissioner Of State Tax (Assessment)

WP(C)/2740/2019HC Kerala14 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Manas E.K vs. The Authorised Officer, Irinjalakuda Town Co-Operative Bank LTD.No.55

WP(C)/6318/2019HC Kerala13 Mar 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

C.E.Ali vs. State Tax Officer

WP(C)/7368/2019HC Kerala12 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Bindhu Anantharaman vs. State Tax Officer

WP(C)/7423/2019HC Kerala12 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Kottaram Trading Calicut vs. Mohammed Kunhi.V

Crl.L.P./48/2019HC Kerala12 Mar 2019

Bench: HONOURABLE MRS. JUSTICE MARY JOSEPH

M/S. Kannamkara Agencies vs. The Intelligence Officer

WP(C)/7356/2019HC Kerala12 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Asian Paints vs. The Assistant State Tax Officer

WP(C)/7180/2019HC Kerala12 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. Mercydaz, Instrumentation Inc vs. The State Tax Officer-I

WP(C)/7120/2019HC Kerala11 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Bemedica Health Care Limited vs. The State Tax Officer SGST Department

WP(C)/7001/2019HC Kerala08 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

K.S.Saseendran vs. State Tax Officer

WP(C)/7078/2019HC Kerala08 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Al Fah Associates vs. The State Tax Officer-1

WP(C)/6986/2019HC Kerala08 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Royal Touch Ply vs. The State Of Kerala

WP(C)/6969/2019HC Kerala08 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Abt Parcel Service vs. The Assistant State Tax Officer

WP(C)/7085/2019HC Kerala08 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Layrock Developers PVT.LTD vs. The Asst.Sales Tax Officer, Surveiliance Squad

WP(C)/7068/2019HC Kerala08 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S. First Steps Baby Wear PVT.LTD vs. Assistant State Tax Officer

WP(C)/6617/2019HC Kerala08 Mar 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Abdul Majeed vs. The Commercial Tax Officer

WP(C)/6894/2019HC Kerala07 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Canan Enterprises And Agencies vs. The State Tax Officer

WP(C)/6747/2019HC Kerala07 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Zero Degree vs. State Of Kerala

WP(C)/6836/2019HC Kerala07 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. C P Bawa Timbers And vs. State Tax Officer

WA/741/2019HC Kerala06 Mar 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Sangeetha Jewellery vs. The State Tax Officer, S.G.S.T. Department

WA/740/2019HC Kerala06 Mar 2019

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE R. NARAYANA PISHARADI

Baiju A.A vs. State Tax Officer

WP(C)/2579/2019HC Kerala06 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Palackal Granite Products P. LTD vs. The State Tax Officer (Ib) Ii

WP(C)/6679/2019HC Kerala06 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mar Basil Granites And Metals vs. The State Tax Officer

WP(C)/6452/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

T.K.Saju vs. Assistant Commissioner-1

WP(C)/6366/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Kovilakam Inn INDIA PVT. LTD vs. Assistant Commissioner (Assessment)

WP(C)/6418/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Indian Oil Corporation Limited vs. The Assistant Commissioner (Assmt)

WA/718/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

Abdul Kareem.M vs. The State Tax Officer

WP(C)/6411/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Dileep Kumar.S vs. The State Tax Officer

WP(C)/6453/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.N.Mohanan vs. The State Tax Officer

WP(C)/6393/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Baby Varghese vs. The State Tax Officer

WP(C)/6476/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Krishnankutty.D vs. The State Tax Officer

WP(C)/6430/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

New Tech Constructions vs. The State Tax Officer

WP(C)/6404/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Navas Associates vs. State Tax Officer

WP(C)/6389/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Deepali D.Jhurmarwala vs. The Commissioner Of Police

WP(C)/586/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR.JUSTICE N.ANIL KUMAR

Minar Iron And Metals PVT LTD vs. Assistant State Tax Officer

WP(C)/6543/2019HC Kerala05 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Holy Cross Hospital PVT. LTD vs. State Of Kerala

OT.Rev/191/2016HC Kerala01 Mar 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Holy Cross Hospital PVT. LTD vs. State Of Kerala

OT.Rev/6/2017HC Kerala01 Mar 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Tecpro Infra Projects LTD vs. State Tax Officer

WP(C)/6385/2019HC Kerala01 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M.Muhemmed Fazil vs. State Tax Officer

WP(C)/28616/2018HC Kerala01 Mar 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Natura Bio- Science Industries P LTD vs. State Of Kerala

WP(C)/6132/2019HC Kerala28 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Holy Cross Hospital PVT. LTD vs. State Of Kerala

OT.Rev/13/2017HC Kerala28 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Holy Cross Hospital PVT. LTD vs. State Of Kerala

OT.Rev/7/2017HC Kerala28 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Holy Cross Hospital PVT. LTD vs. State Of Kerala

OT.Rev/9/2017HC Kerala28 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Holy Cross Hospital PVT. LTD vs. State Of Kerala

OT.Rev/10/2017HC Kerala28 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Holy Cross Hospital PVT. LTD vs. State Of Kerala

OT.Rev/14/2017HC Kerala28 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Holy Cross Hospital PVT. LTD vs. State Of Kerala

OT.Rev/11/2017HC Kerala28 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Niyas A.U vs. The State Tax Officer-I

WP(C)/6138/2019HC Kerala28 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Mandakan Energy Products vs. Commercial Tax Officer

WP(C)/5932/2019HC Kerala27 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ingram Micro INDIA Private Limited vs. Assistant Commissioner

WP(C)/28903/2018HC Kerala27 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Anaan Foods And Beverages vs. The State Tax Officer

WP(C)/5851/2019HC Kerala27 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Urc Constructions PVT.LTD vs. The State Tax Officer (Works Contract)

WP(C)/79/2019HC Kerala27 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Swathikas Jewellers vs. Asst. Commissioner (Spl Circe), State GST Department

WP(C)/28664/2018HC Kerala27 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Heera Construction Co.PVT. LTD vs. The Commissioner

WP(C)/1400/2019HC Kerala27 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Smartuff Glass LTD vs. K.R.Uday Bhaskar

Con.Case(C)/21/2019HC Kerala27 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S Floor Decor vs. The Assistant State Tax Officer

WP(C)/5993/2019HC Kerala27 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Krishna Prasad S vs. State Tax Officer

WP(C)/19581/2018HC Kerala27 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

V.M. Siraj vs. Assistant Commissioner

WP(C)/5745/2019HC Kerala26 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S Periyar Associates vs. Intelligence Officer, Squad V, Department Of Commercial Taxes

WP(C)/5696/2019HC Kerala26 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Saith Maheen Aboobacker vs. Union Of INDIA

WP(C)/4619/2019HC Kerala26 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Cochin Sanitary Stores vs. Assistant Commissioner

WP(C)/3978/2019HC Kerala26 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Bindu.K.V vs. The State Tax Officer

WP(C)/5654/2019HC Kerala26 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Santhi Nursing Home, Punnayurkulam vs. The Commercial Tax Officer

WP(C)/24584/2013HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Aswini Hospital PVT LTD vs. The Intelligence Officer

WA/1971/2012HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Lourde Hospital vs. State Of Kerala

WP(C)/3483/2011HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Thiruvalla Medical Mission Hospital vs. State Of Kerala

WA/1993/2012HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Moidu Medicare (P) LTD vs. Intelligence Officer (Ib)-Iii

WP(C)/13872/2017HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Ernakulam Medical Centre vs. State Of Kerala

WP(C)/4027/2011HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Sanjose Parish Hospital, Pavaratty vs. The Commercial Tax Officer, Chavakkad

WA/1896/2012HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Lakeshore Hospital & Research Centre LTD vs. State Of Kerala

WP(C)/14754/2017HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Sanjos Parish Hospital vs. The Commercial Tax Officer

WP(C)/13406/2013HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Devi Hospital PVT. LTD vs. State Of Kerala

WP(C)/4028/2011HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Santhi Nursing Home vs. The Commercial Tax Officer

WP(C)/6352/2013HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Leo Hospital vs. The State Tax Officer

WP(C)/23340/2018HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Royal Hospital vs. State Of Kerala

WA/823/2015HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S. Santhi Nursing Home vs. The State Tax Officer

WP(C)/17526/2018HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Krishna Nursing Home vs. State Of Kerala

WA/1958/2012HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Sanjos Parish Hospital vs. The Commercial Tax Officer

WP(C)/11170/2017HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

St.Thomas Hospital vs. State Of Kerala

WP(C)/3762/2011HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

The Secretary, Pushpagiri Medical Society vs. The Intelligence Officer

WA/1998/2012HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Sanjos Parish Hospital vs. The State Tax Officer

WP(C)/16269/2018HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Mother Hospital Private Limitede vs. Commercial Tax Officer

WP(C)/28069/2012HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Mgm Muthoot Medical Centre vs. State Of Kerala

WP(C)/6914/2011HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Iqraa International Hospital And Research Centre vs. The State Tax Officer

WP(C)/14047/2018HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Lisie Hospital, Ernakulam vs. State Of Kerala

WP(C)/28100/2009HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Royal Hospital vs. The State Of Kerala

WP(C)/11173/2017HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

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