M.Muhemmed Fazil vs. State Tax Officer
Original PDF →WP(C)/28616/2018HC KeralaGSTCNR KLHC01064008201801 March 2019Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU3 pages
NO.CR NO.55/2014-15 DATED 26.7.2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE ORDER DATED 4.4.2018 IN WPC.NO.11335/2018(N) OF HON'BLE HIGH COURT OF KERALA.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.