Krishna Prasad S vs. State Tax Officer

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WP(C)/19581/2018HC KeralaGSTCNR KLHC01051168201827 February 2019Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU4 pages

NO.32010611782/2013-14 DATED 23/03/2018 FOR THE YEAR 2013-14 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2-OF THE ORDER DATED 04/04/2018 IN WP(C)NO.11335/2018(N) OF HON'BLE HIGH COURT OF KERALA.

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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.