Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 17 of 46.

M/S.Santhi Nursing Home vs. The Commercial Tax Officer

WA/2029/2012HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Santhi Nursing Home vs. The Commercial Tax Officer

WP(C)/20721/2014HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Vijaya Kumara Menon Hospital vs. State Of Kerala

WP(C)/3838/2011HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Pvs Memorial Hospital LTD vs. The Commercial Tax Officer

WA/1972/2012HC Kerala26 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

P.M.Sankaran vs. Commercial Tax Officer

WP(C)/5508/2019HC Kerala25 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sunil Steels vs. The Assistant Commissioner

WP(C)/5398/2019HC Kerala22 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

State Of Kerala vs. M/S.Carmate

OT.Rev/84/2014HC Kerala22 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

State Of Kerala vs. M/S. Carmates

OT.Rev/85/2014HC Kerala22 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Saheer.P.M vs. State Of Kerala

WP(C)/5365/2019HC Kerala22 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

A.P. Kakku Associates vs. Deputy Commissioner (Appeals)

WA/655/2019HC Kerala22 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Propyl Packaging Limited vs. State Bank Of INDIA

WP(C)/1466/2019HC Kerala22 Feb 2019

Bench: HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

M/S.Tecpro Infra Projects Limited vs. State Tax Officer (Works Contract)

WP(C)/5247/2019HC Kerala21 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Extramarks Education PVT LTD vs. State Of Kerala

WP(C)/5028/2019HC Kerala20 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Seethu Granites (P) LTD vs. The Superintendent Of Police

WP(C)/3281/2019HC Kerala20 Feb 2019

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR.JUSTICE N.ANIL KUMAR

Shafeek T vs. State Of Kerala

WP(C)/4520/2019HC Kerala19 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

State Of Kerala vs. M/S.Kuttyanickal Rubbers(P)LTD

OT.Rev/182/2014HC Kerala19 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Kallat Builders PVT.LTD vs. The State Of Kerala

WP(C)/4889/2019HC Kerala19 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Easy Infra Inc vs. The Assistant Commissioner Of State Tax

WP(C)/4067/2019HC Kerala19 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

The State Of Kerala vs. M/S.Akshaya Jewellers

OT.Rev/103/2018HC Kerala18 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

State Of Kerala vs. Sri.Mohammed Musthafa

OT.Rev/125/2013HC Kerala15 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Vasu T.G vs. The State Tax Officer

WP(C)/4610/2019HC Kerala15 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sunil Kumar V.S vs. The State Tax Officer-1

WP(C)/4623/2019HC Kerala15 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Archana Residency vs. Union Of INDIA

WP(C)/4581/2019HC Kerala15 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jkb Motors vs. Union Of INDIA

WP(C)/3892/2019HC Kerala15 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sudheer vs. State Of Kerala

WP(C)/3741/2019HC Kerala15 Feb 2019

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR.JUSTICE N.ANIL KUMAR

V.B.Muraleedharan vs. The Commissioner Of Food Safety

WP(C)/27075/2018HC Kerala15 Feb 2019

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Firoz V.P vs. State Of Kerala

WP(C)/3208/2019HC Kerala14 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

P.N.Krishnakumar vs. The Agrl.Income Tax And State Tax Officer

WP(C)/3174/2019HC Kerala14 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.K.I.Antony And Sons vs. The Sales Tax Officer-1

WP(C)/1518/2019HC Kerala14 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Joseph Steels vs. State Tax Officer

WP(C)/4465/2019HC Kerala14 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Teekay Agencies vs. The Assistant Commissioner Of State Tax

WP(C)/4422/2019HC Kerala14 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Smlash Ispat PVT.LTD vs. State Of Kerala

WP(C)/3105/2019HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Shaji S vs. State Tax Officer

WP(C)/4298/2019HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Bosch Limited vs. The Assisant Commissioner

WP(C)/38606/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Muhammed Rasheed P.T vs. The Secretary, Taxes, Government Of Kerala

WP(C)/19576/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Selvaraj vs. State Of Kerala

WP(C)/27841/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Drona Engineering vs. State Tax Officer

WP(C)/15979/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Moolans Family Mart vs. State Tax Officer -Ii

WP(C)/40424/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Grand Jewellers vs. The Secretary

WP(C)/27456/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Esaf Retail (P) LTD vs. The Commercial Tax Officer

WP(C)/18180/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jainulavudheen vs. The State Tax Officer

WP(C)/29384/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Rajah Healthy Acres (P) LTD vs. The Assistant Commissioner Of State Tax-1

WP(C)/27369/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S Kandamkulathy Jewellery vs. The State Tax Officer-Ii

WP(C)/15980/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Royal Trading Co vs. The Assistant Commissioner (Assessment)

WP(C)/29601/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.M. Ashraf vs. The Assistant Commissioner (Assmt)-Iv, Thrissur

WP(C)/18979/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Curtain House vs. The Commercial Tax Officer

WP(C)/19179/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Victory Paper And Boards (INDIA) LTD vs. State Tax Officer

WP(C)/34443/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sri.Binu Joseph vs. The State Tax Officer - I

WP(C)/16780/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Saji Thomas vs. The State Tax Officer

WP(C)/29618/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Inox Wind LTD vs. Commercial Tax Officer

WP(C)/27809/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Skyper Super Market vs. State Of Kerala

WP(C)/27811/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Deepa Aluminium Industries vs. The State Tax Officer

WP(C)/15978/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jeevan Sivaram vs. The Transport Commissioner

WP(C)/3851/2019HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

A.A.Mumthas vs. The State Tax Officer

WP(C)/20577/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Prime Plus Polymers vs. The Assistant Commissioner Of State Tax

WP(C)/17779/2018HC Kerala13 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

C.P.Bawa Timber And Saw Mil vs. The State Tax Officer

WP(C)/2638/2019HC Kerala12 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Sree Krishna Residency vs. The State Tax Officer(Investigation Branch)

WP(C)/4091/2019HC Kerala12 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Skaria P.Thomas vs. The State Tax Officer (Intelligence)

WP(C)/2954/2019HC Kerala12 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Tci Freight vs. Commercial Tax Officer

WA/272/2019HC Kerala12 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

M/S.Tvk Constructions vs. Union Of INDIA

WP(C)/23245/2018HC Kerala12 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Malika Veetil Agencies vs. The State Tax Officer

WP(C)/41337/2018HC Kerala12 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mohammed Sali Kahar vs. State Of Kerala

WP(C)/1912/2019HC Kerala12 Feb 2019

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR.JUSTICE N.ANIL KUMAR

Mohandas Motors.PVT.LTD vs. The Asst.Commissioner-11

WP(C)/4039/2019HC Kerala11 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Indian Steel Corporation LTD vs. State Of Kerala

WP(C)/2809/2019HC Kerala11 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

N-Style vs. The State Tax Officer

WP(C)/3991/2019HC Kerala11 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Stove Kraft PVT Limited vs. The Assistant State Tax Officer

WP(C)/3957/2019HC Kerala11 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S.Am Distributor vs. Union Of Inida

WP(C)/3815/2019HC Kerala11 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Technoline Systems And Services vs. The Asst. State Tax Officer

WP(C)/4074/2019HC Kerala11 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Jyothy Laboratories Limited vs. The Assistant Commissioner Of State Tax (Assmt.)

WP(C)/3939/2019HC Kerala11 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Sneha Regency/Paray Village County vs. Assistant Commissioner (Assessment )

WP(C)/3891/2019HC Kerala08 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Jawahar Manikandan vs. District Police Chief

WP(C)/3010/2019HC Kerala08 Feb 2019

Bench: HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON,HONOURABLE MR.JUSTICE N.ANIL KUMAR

Savarimuthu Jayaseelan vs. The Assistant State Tax Officer

WP(C)/3759/2019HC Kerala07 Feb 2019

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S A.N. Concept vs. The Sales Tax Officer

WP(C)/3503/2019HC Kerala06 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. St.Thomas Poultry Farm vs. The Assistant Commissioner Of State Tax

WP(C)/3447/2019HC Kerala06 Feb 2019

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Vinod V vs. State Tax Officer

WP(C)/13901/2018HC Kerala06 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

N And N Marketing vs. The State Tax Officer

WP(C)/3481/2019HC Kerala06 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ap Steel Re-Rolling Mill LTD vs. Assistant Commissioner (Assessment)

WP(C)/2878/2019HC Kerala06 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Suhaib vs. The Commercial Tax Officer

WP(C)/3312/2019HC Kerala05 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Husky Injection Molding Systems (INDIA) Private Limited vs. The Commissioner Of State Tax

WA/210/2019HC Kerala05 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Chichu Krishnan vs. The State Tax Officer

WP(C)/3249/2019HC Kerala04 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

A.P.Vijayan vs. The Assistant Commissioner Of State Tax

WP(C)/2759/2019HC Kerala04 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Hareesh.R.V vs. The Managing Director

WP(C)/2748/2019HC Kerala04 Feb 2019

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Daily Express vs. The Assistant State Tax Officer

WA/253/2019HC Kerala04 Feb 2019

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE ASHOK MENON

Berger Paints INDIA LTD vs. State Of Kerala

WP(C)/3268/2019HC Kerala04 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Reality Property Planners Private Limited vs. The State Tax Officer

WP(C)/316/2019HC Kerala04 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Biju K K vs. The Transport Commissioner

WP(C)/2129/2019HC Kerala04 Feb 2019

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

George Thomas vs. The State Tax Officer

WP(C)/15/2019HC Kerala01 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Enhance Retail vs. The State Tax Officer

WP(C)/548/2019HC Kerala01 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sobha LTD., (Formerly Sobha Developers LTD.) vs. The Assistant Commissioner Of State Tax (Works Contract)

WP(C)/33934/2018HC Kerala01 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Singapore Chemicals vs. Commercial Tax Officer

WP(C)/40423/2018HC Kerala01 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

E.M.Ummer vs. The State Of Kerala

WP(C)/511/2019HC Kerala01 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Smec Automation (P) LTD vs. Assistant Commissioner

WP(C)/2998/2019HC Kerala01 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Biju M vs. Union Of INDIA

WP(C)/1961/2019HC Kerala01 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kerala Agencies vs. The State Tax Officer

WP(C)/41377/2018HC Kerala01 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Hindusthan Steels vs. The State Tax Officer

WP(C)/146/2019HC Kerala01 Feb 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

V.G Nathamani vs. The State Of Kerala

WP(C)/42026/2018HC Kerala31 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

George Thomas vs. The State Tax Officer

WP(C)/17/2019HC Kerala31 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

S.K.Radhika vs. The State Tax Officer

WP(C)/634/2019HC Kerala31 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Pioneer Cars INDIA Private Limited vs. The Assistant Commissioner Of State Tax

WP(C)/2951/2019HC Kerala31 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mohammed Yakub Sait H vs. The Asst. Commissioner - 3

WP(C)/41043/2018HC Kerala31 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

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