Saheer.P.M. vs. State Of Kerala
Original PDF →WP(C)/5365/2019HC KeralaGSTCNR KLHC01014218201922 February 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE4 pages
DATED 20/12/2018 ISSUED BY THE 4TH RESPONDENT. EXHIBIT P7 AOF THE APPEAL FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT. EXHIBIT P8 AOF THE FACING PAGE OF THE APPEAL MEMORANDUM CONTAINING THE ENDORSEMENT OF THE 3RD RESPONDENT. EXHIBIT P9 AOF THE JUDGMENT DATED 3/1/2019 IN W.P.(C) 73/2019 ON THE FILES OF THIS HONOURABLE COURT. RESPONDENT'S EXHIBITS : NIL
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