M/S.Heera Construction Co.PVT. LTD. vs. The Commissioner
Original PDF →NO.38/17-18 DATED 28.7.2017 FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT P5(A)OF APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPEAL DATED NIL FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT P5(B)OF APPLICATION FOR WAIVER OF PRE-DEPOSIT AND STAY OF RECOVERY PROCEEDINGS DATED 21.1.2019 FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT P6OF THE MEMORANDUM OF APPEAL DEATED 21.1.2019 COVERING THE PERIOD FROM APRIL 2010 TO MARCH 2014 RELATING TO THE ADJUDICATION ORDER NO.39 & 40/17-18 DATED 28.7.2017 FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT P6(A)OF APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPEAL DATED NIL FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT P6(B)OF APPLICATION FOR WAIVER OF PRE-DEPOSIT AND STAY OF RECOVERY PROCEEDINGS DATED 21.1.2019 FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT P7OF THE MEMORANDUM OF APPEAL DEATED 21.1.2019 COVERING THE PERIOD FROM APRIL 2012 TO MARCH 2015 RELATING TO THE ADJUDICATION ORDER NO.46/17-18 DATED 28.9.2017 FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT P7(A)OF APPLICATION FOR CONDONATION OF DELAY IN FILING THE APPEAL DATED NIL FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT P5(B)OF APPLICATION FOR WAIVER OF PRE-DEPOSIT AND STAY OF RECOVERY PROCEEDINGS DATED 21.1.2019 FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT
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