Manas E.K. vs. The Authorised Officer, Irinjalakuda Town Co-Operative Bank LTD.No.55
Original PDF →IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN WEDNE AY,THE 13TH DAY OF MARCH 2019 / 22ND PHALGUNA, 1940 WP(C).No. 6318 of 2019 PETITIONER/S: MANAS E.K., AGED 37 YEARS S/O. LATE KUNJIKHADER, EDAVAZHIKKAL HOUSE, ERIYAD P.O, KODUNGALLUR, THRISSUR DIST 680 666. BY ADVS. SRI.JOHNSON JOSE PANJIKKARAN KUM.P.H.RIMJU RESPONDENT/S: THE AUTHORISED OFFICER, IRINJALAKUDA TOWN CO- OPERATIVE BANK LTD.NO.55, HEAD OFFICE, IRINJALAKUDA, THRISSUR 680 121. BY ADV. SRI.DEVAPRASANTH.P.J. THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.03.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 6318 of 2019 2 JUDGMENT The learned counsel for the petitioner seeks permission to withdraw this writ petition, when told by the learned Standing Counsel for the Bank that the sale of the secured assets, scheduled on 12.03.2019, did not fructify. The learned counsel submits that his client would like to challenge further proceedings to be initiated by the Bank appropriately; and therefore, that this writ petition be closed without prejudice to his client to approach either the statutory Forum or this Court appropriately in future.
Taking note of the afore submissions, I close this writ petition as having been withdrawn; leaving liberty to the petitioner to invoke and pursue all remedies, that may be available to him in future as and when further steps are taken by the Bank. DEVAN RAMACHANDRAN JUDGE Ac
WP(C).No. 6318 of 2019 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 ORIGINAL BROCHURE OF PETITIONER'S FIRST VENTURE AT MADAVANA. EXHIBIT P2OF THE RELEVANT PAGES OF THE PASSBOOK ISSUED BY THE RESPONDENT. EXHIBIT P3OF THE TRADE MARK REGISTRATION CERTIFICATE. EXHIBIT P4 ORIGINAL BROCHURE OF PETITIONER'S SECOND VENTURE AT MOOTHAKUNNAM. EXHIBIT P5OF THE PARTNERSHIP DEED DATED 23-3-2016. EXHIBIT P6OF THE ISO 9001:2015 CERTIFICATE DATED 13-12-2016. EXHIBIT P7OF THE GST REGISTRATION CERTIFICATE STANDING IN THE NAME OF CENAMICA SANITARY WARES. EXHIBIT P8 PHOTOGRAPHS OF THE SANITARY WARES WHICH WERE LEFT USELESS. EXHIBIT P9 EXHIBIT P10OF THE SALE NOTICE DATED 08.02.2019.OF THE SALE NOTICE PUBLISHED IN MALAYALA MANORAMA DAILY DATED 9-2-2019. RESPONDENT'S EXHIBITS: NIL
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.