Nature Zone Resorts & Hotels PVT. LTD. vs. State Tax Officer (Wc & Lt)
Original PDF →WP(C)/19560/2018HC KeralaGSTCNR KLHC01051147201814 March 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE3 pages
NO.32063405703/13-14 DATED 31.3.2018 FOR THE YEAR 2013-14 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE ORDER DATED 4.4.2018 IN WP(C) NO.11335/2018(N) OF HON'BLE HIGH COURT OF KERALA. RESPONDENTS' EXHIBITS: NIL.P.S to Judge smp
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.