Malabar Kodungallur Sona Bazar P LTD vs. Assistant Commissioner Of State Tax (Assessment)
Original PDF →WP(C)/2740/2019HC KeralaGSTCNR KLHC01007227201914 March 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE4 pages
NO.32080248606/2016-17 DATED 28/12/2018. RESPONDENTS EXHIBITS:NIL. //// P.A.TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.