Karnataka High Court GST Judgments — 2016

48 judgments.

• The State Of Karnataka v. Sri Rajesh Jain

  Record only

  STRP/171/2016·7 Dec 2016

• M/S Bhoorathnom Construction Co (P) LTD. v. The State Of Karnataka

  Record only

  STRP/421/2015·19 Oct 2016

• The State Of Karnataka v. Cognizant Technology

  Record only

  STRP/386/2014·21 Sept 2016

• M/S Manasa Electricals Co. v. State Of Karnataka

  Record only

  STA/126/2016·17 Aug 2016

• M/S Jindal Aluminium LTD v. State Of Karnataka

  Record only

  STRP/118/2016·10 Aug 2016

• M/S. Foto Flash v. State Of Karnataka

  Record only

  WP/38502/2016·19 Jul 2016

• M/S Foto Flash v. State Of Karnataka

  Record only

  WP/38550/2016·19 Jul 2016

• M/S. Foto Flash v. State Of Karnataka

  Record only

  WP/38526/2016·19 Jul 2016

• M/S Foto Flash v. State Of Karnataka

  Record only

  WP/38563/2016·19 Jul 2016

• M/S. Foto Flash v. State Of Karnataka

  Record only

  WP/38538/2016·19 Jul 2016

• M/S. Foto Flash v. State Of Karnataka

  Record only

  WP/38514/2016·19 Jul 2016

• M/S Nataraja Granites v. The Commissioner Of Commercial

  Record only

  WP/37689/2016·14 Jul 2016

• M/S. Practice Strategic Communications v. The Commissioner Of Service Tax

  Record only

  WP/13917/2016·4 Jul 2016

• M/S. H.S. Steels v. The Assistant Commissioner Of

  Record only

  WP/58351/2015·29 Jun 2016

• Commissioner Of Central Excise v. M/S. Sanmar Speciality Chemicals LTD.

  Record only

  CEA/2/2016·7 Jun 2016

• M/S. Ajanta Digital Lab v. The Comml. Tax Officer (Audit)2.2

  Record only

  WP/192/2016·31 May 2016

• M/S Rachana Enterprises v. State Of Karnataka - By Its Prl. Secy.

  Record only

  WP/18985/2015·31 May 2016

• M/S.Danthi Colour Lab v. The Deputy Commissioner Of

  Record only

  WP/30790/2011·31 May 2016

• M/S Adlabs v. State Of Karnataka

  Record only

  WP/15285/2015·31 May 2016

• M/S. G.K. Vale & Co. v. Dy. Commr. Of Comml. Taxes

  Record only

  WP/1053/2011·31 May 2016

• M/S Classic Lab v. The Deputy Commissioner Of

  Record only

  WP/29456/2011·31 May 2016

• M/S Adlabs v. The Assistant Commissioner Of

  Record only

  WP/16650/2014·31 May 2016

• M/S Adlabs v. The Assistant Commissioner Of

  Record only

  WP/21799/2013·31 May 2016

• M/S Ajanta Digital Lab v. The Comml. Tax Officer (Audit)-2.2

  Record only

  WP/6491/2016·31 May 2016

• M/S Adlabs v. State Of Karnataka - By Its Prl. Secy.

  Record only

  WP/18986/2015·31 May 2016

• M/S Photo Emporium v. Deputy Commr. Of Comml. Taxes

  Record only

  WP/21604/2011·31 May 2016

• M/S R K Color Centre v. State Of Karnataka - By Its Prl. Secy.

  Record only

  WP/12583/2015·31 May 2016

• M/S Nav Bharat Steel v. State Of Karntaka By

  Record only

  STRP/200003/2015·27 Apr 2016

• M/S. B. E. Billimoria & Co. LTD. v. State Of Karnataka - By Its Prl. Secy.

  Record only

  WP/58285/2015·27 Apr 2016

• Mukand Limited v. The State Of Karnataka

  Record only

  WP/114732/2015·21 Apr 2016

• M/S Xinidia Steels LTD. v. The State Of Karnataka

  Record only

  WP/109297/2015·20 Apr 2016

• Ultratech Cement LTD. v. State Of Karnataka

  Record only

  STRP/1501/2013·12 Apr 2016

• M/S Super Tiles & Marbles (P) Limited v. The Assistant Commissioner Of

  Record only

  WP/16386/2016·12 Apr 2016

• M/S. Hindusthan Calcined Metals Private Limited v. The State Of Karnataka

  Record only

  WP/101941/2016·11 Apr 2016

• M/S Hindustan Coca Cola Beverages PVT.LTD. v. State Of Karnataka

  Record only

  WP/8372/2016·4 Apr 2016

• M/S Bindu Urja Infrastructure Limited v. State Of Karnataka

  Record only

  WP/18396/2016·1 Apr 2016

• M/S Lloyd Insulations (INDIA) LTD. v. State Of Karnataka

  Record only

  WP/17015/2016·29 Mar 2016

• Phoenix Plasts Company v. The Commissioner Of Central Excise (Appeal-I)

  Record only

  WA/1065/2014·29 Mar 2016

• Principal Commissioner Of v. M/S Wipro Ge Medical Systems PVT LTD

  Record only

  CEA/35/2015·22 Mar 2016

• M/S Stovekraft PVT LTD v. The Additional Commissioner Of

  Record only

  STA/8/2016·10 Mar 2016

• M/S Bharath Earth Movers LTD v. State Of Karantaka By

  Record only

  STRP/462/2015·8 Mar 2016

• Apex Steels v. The State Of Karnataka

  Record only

  STRP/203/2015·3 Mar 2016

• M/S. Hindustan Unilever LTD v. The State Of Karnataka

  Record only

  STRP/1/2014·26 Feb 2016

• M/S Stovekraft PVT LTD v. The Additional Commissioner Of

  Record only

  STA/7/2016·25 Feb 2016

• M/S. Kotak Mahindra Prime Limited v. The State Of Karnataka

  Record only

  WP/33089/2015·8 Feb 2016

• M/S The Anaparai Estates LTD v. The State Of Karnataka

  Record only

  STRP/54/2015·3 Feb 2016

• Smt Sannamma v. Gopal Krishna

  Record only

  MFA/8873/2012·27 Jan 2016

• Commissioner Of Central Excise Customs v. Canara Bank

  Record only

  CEA/59/2014·12 Jan 2016