M/S Bharath Earth Movers LTD v. State Of Karantaka By
- Court
- Karnataka High Court
- Case number
- STRP/462/2015
- Date of judgment
- 8 Mar 2016
- Bench
- B.V.NAGARATHNA,JAYANT PATEL
- Petitioner
- M/S BHARATH EARTH MOVERS LTD
- Respondent
- STATE OF KARANTAKA BY
- CNR
- KAHC010491602015
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.