M/S Super Tiles & Marbles (P) Limited v. The Assistant Commissioner Of
- Court
- Karnataka High Court
- Case number
- WP/16386/2016
- Date of judgment
- 12 Apr 2016
- Bench
- ANAND BYRAREDDY
- Petitioner
- M/S SUPER TILES & MARBLES (P) LIMITED
- Respondent
- THE ASSISTANT COMMISSIONER OF
- CNR
- KAHC010247022016
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.