The State Of Karnataka v. Sri Rajesh Jain
- Court
- Karnataka High Court
- Case number
- STRP/171/2016
- Date of judgment
- 7 Dec 2016
- Bench
- P.S.DINESH KUMAR,JAYANT PATEL
- Petitioner
- THE STATE OF KARNATAKA
- Respondent
- SRI RAJESH JAIN
- CNR
- KAHC010321672016
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