Phoenix Plasts Company v. The Commissioner Of Central Excise (Appeal-I)

Court: Karnataka High Court
Case number: WA/1065/2014
Date of judgment: 29 Mar 2016
Bench: B.V.NAGARATHNA,JAYANT PATEL
Petitioner: PHOENIX PLASTS COMPANY
Respondent: THE COMMISSIONER OF CENTRAL EXCISE (APPEAL-I)
CNR: KAHC010006992014

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