M/S Jindal Aluminium LTD v. State Of Karnataka

Court: Karnataka High Court
Case number: STRP/118/2016
Date of judgment: 10 Aug 2016
Bench: S.N.SATYANARAYANA,JAYANT PATEL
Petitioner: M/S JINDAL ALUMINIUM LTD
Respondent: STATE OF KARNATAKA
CNR: KAHC010265862016

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