Principal Commissioner Of v. M/S Wipro Ge Medical Systems PVT LTD
- Court
- Karnataka High Court
- Case number
- CEA/35/2015
- Date of judgment
- 22 Mar 2016
- Bench
- B.V.NAGARATHNA,JAYANT PATEL
- Petitioner
- PRINCIPAL COMMISSIONER OF
- Respondent
- M/S WIPRO GE MEDICAL SYSTEMS PVT LTD
- CNR
- KAHC010413102015
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.