M/S Bhoorathnom Construction Co (P) LTD. v. The State Of Karnataka

Court: Karnataka High Court
Case number: STRP/421/2015
Date of judgment: 19 Oct 2016
Bench: ARAVIND KUMAR,JAYANT PATEL
Petitioner: M/S BHOORATHNOM CONSTRUCTION CO (P) LTD.
Respondent: THE STATE OF KARNATAKA
CNR: KAHC010403512015

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