The State Of Karnataka v. Cognizant Technology
- Court
- Karnataka High Court
- Case number
- STRP/386/2014
- Date of judgment
- 21 Sept 2016
- Bench
- ARAVIND KUMAR,JAYANT PATEL
- Petitioner
- THE STATE OF KARNATAKA
- Respondent
- COGNIZANT TECHNOLOGY
- CNR
- KAHC010373592014
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.