Karnataka High Court GST Judgments — 2015

19 judgments.

• M/S Yamuna Eagle Coastal (Jv) v. Deputy Commissioner Of Commercial Taxes

  Record only

  WP/56515/2015·17 Dec 2015

• Smt. T.N. Shilpashree v. Sri. C.S. Shankara

  Record only

  WP/16183/2014·25 Nov 2015

• The State Of Karnataka v. M/S.Manyata Promoters PVT.LTD

  Record only

  STRP/329/2014·30 Sept 2015

• The State Of Karnataka v. M/S Gopalan Enterprises

  Record only

  STRP/214/2013·31 Jul 2015

• M/S Bharat Earth Movers Limited v. State Of Karnataka

  Record only

  WP/13221/2015·8 Apr 2015

• M/S Vignani Solutions Private Limited v. State Of Karnataka

  Record only

  WP/11659/2015·25 Mar 2015

• The Commissioner Of Income Tax v. M/S Wipro LTD.

  Record only

  ITA/209/2009·25 Mar 2015

• M/S Wipro Limited v. The Deputy Commissioner Of Income Tax

  Record only

  ITA/880/2008·25 Mar 2015

• The Commissioner Of Income Tax v. M/S Wipro LTD

  Record only

  ITA/363/2009·25 Mar 2015

• The Commissioner Of Income Tax v. M/S Wipro LTD

  Record only

  ITA/210/2009·25 Mar 2015

• The Manager v. Basavegowda M D

  Record only

  MFA/6366/2014·24 Mar 2015

• Basavegowda M D v. The Manager

  Record only

  MFA.CROB/154/2014·24 Mar 2015

• M/S Sri Nanjundeshwara Traders v. State Of Karnataka

  Record only

  WP/38334/2014·12 Mar 2015

• M/S Enercon (INDIA) LTD v. State Of Karnataka

  Record only

  STRP/220/2013·25 Feb 2015

• The Indian Overseas Bank v. The State Of Karnataka

  Record only

  CRL.P/641/2014·12 Feb 2015

• M/S Asset Reconstruction v. State Of Karnataka

  Record only

  CRL.P/7927/2013·12 Feb 2015

• Infosys Limited v. The Deputy Commissioner Of Commercial Taxes (Audit

  Record only

  WP/57023/2013·9 Feb 2015

• Indian Machine Tool Manufacturers Association v. The State Of Karnataka

  Record only

  WP/59421/2013·16 Jan 2015

• Sri K N Ramachandran v. M/S Malts Spirits INDIA Private Limited

  Record only

  OSA/31/2013·14 Jan 2015