The Indian Overseas Bank v. The State Of Karnataka
- Court
- Karnataka High Court
- Case number
- CRL.P/641/2014
- Date of judgment
- 12 Feb 2015
- Bench
- N.ANANDA
- Petitioner
- THE INDIAN OVERSEAS BANK
- Respondent
- THE STATE OF KARNATAKA
- CNR
- KAHC010058622014
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.