M/S Wipro Limited v. The Deputy Commissioner Of Income Tax
- Court
- Karnataka High Court
- Case number
- ITA/880/2008
- Date of judgment
- 25 Mar 2015
- Bench
- N.KUMAR,B.SREENIVASE GOWDA
- Petitioner
- M/S WIPRO LIMITED
- Respondent
- THE DEPUTY COMMISSIONER OF INCOME TAX
- CNR
- KAHC010353212008
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.