M/S Yamuna Eagle Coastal (Jv) v. Deputy Commissioner Of Commercial Taxes
- Court
- Karnataka High Court
- Case number
- WP/56515/2015
- Date of judgment
- 17 Dec 2015
- Bench
- ANAND BYRAREDDY
- Petitioner
- M/S YAMUNA EAGLE COASTAL (JV)
- Respondent
- DEPUTY COMMISSIONER OF COMMERCIAL TAXES
- CNR
- KAHC010075442015
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.