Karnataka High Court GST Judgments — 2014

46 judgments.

• M/S S K Slaes Agencies v. The Commissioner Of Commercial Taxes In

  Record only

  WP/56833/2014·16 Dec 2014

• Sri Padmanabha Shenoy v. State Of Karnataka

  Record only

  WP/45286/2014·17 Nov 2014

• M/S Wipro Enterprises Limited v. The State Of Karnataka

  Record only

  STRP/762/2013·5 Nov 2014

• M/S Enercon (INDIA) Infrastructure (P) LTD v. Addl. Commissioner Of Commercial Taxes

  Record only

  STA/118/2012·30 Oct 2014

• M/S Indian Oil Corporation LTD v. State Of Karnataka

  Record only

  STRP/312/2012·29 Oct 2014

• M/S Parle Products PVT LTD v. The Assistant Commissioner

  Record only

  STRP/453/2012·25 Sept 2014

• State Of Karnataka v. M/S Centum Industries

  Record only

  STRP/294/2011·31 Jul 2014

• M/S M K Agro Tech (P) LTD v. The State Of Karnataka Represented By The

  Record only

  STRP/774/2013·17 Jul 2014

• State Of Karnataka v. M/S Intel Technology (INDIA) PVT LTD.

  Record only

  STRP/103/2011·18 Jun 2014

• State Of Karnataka v. M/S.Infosys Technologies Limited

  Record only

  STRP/7/2011·18 Jun 2014

• M/S.Intel Technology (INDIA) PVT LTD v. The State Of Karnataka

  Record only

  STRP/18/2010·18 Jun 2014

• The State Of Karnataka v. M/S Sri Krishna Spinning And Weaving

  Record only

  STRP/283/2011·11 Jun 2014

• M/S Manipal College Of Medical Sciences v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18095/2014·10 Jun 2014

• M/S Medical Relief Society Of v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18108/2014·10 Jun 2014

• M/S Manipal Pai Foundation v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18103/2014·10 Jun 2014

• M/S Manipal University v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18106/2014·10 Jun 2014

• M/S Manipal Institute For Development Of Human v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18107/2014·10 Jun 2014

• M/S Manipal University v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18098/2014·10 Jun 2014

• M/S Medical Relief Society Of South Canara v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18112/2014·10 Jun 2014

• M/S Manipal Academy Of Higher Education Trust v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18100/2014·10 Jun 2014

• M/S Manipal Academy Of Higher Education Trust v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18104/2014·10 Jun 2014

• M/S Manipal Institute For Development Of Human v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18110/2014·10 Jun 2014

• M/S Manipal Institute Of Technology v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18115/2014·10 Jun 2014

• M/S Manipal Pai Foundation v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18097/2014·10 Jun 2014

• M/S Manipal University v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18111/2014·10 Jun 2014

• M/S Medical Relief Society Of South Canara v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18114/2014·10 Jun 2014

• M/S Manipal Pai Foundation v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18099/2014·10 Jun 2014

• M/S Manipal Academy Of Higher v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18096/2014·10 Jun 2014

• M/S Manipal College Of Medical Sciences v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18113/2014·10 Jun 2014

• M/S Manipal Institute For Development Of Human v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18094/2014·10 Jun 2014

• M/S Manipal Education Network v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18101/2014·10 Jun 2014

• M/S Manipal College Of Medical Sciences v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18105/2014·10 Jun 2014

• M/S Manipal Institute Of Technology Trust v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18117/2014·10 Jun 2014

• M/S Manipal Institute Of Technology Trust v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18102/2014·10 Jun 2014

• M/S Manipal Education Network v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18109/2014·9 Jun 2014

• M/S Manipal Education Network v. The Deputy Registrar Of Trade Marks

  Record only

  WP/18116/2014·4 Jun 2014

• M/S Chisty Steels v. The Assistant Commissioner

  Record only

  WP/103796/2014·13 Mar 2014

• M/S.Suma Oil Agencies v. The Addl. Commissioner Of Commercial Taxes

  Record only

  STA/11/2010·12 Mar 2014

• Sri Victor Vegas v. The Commercial Tax Officer

  Record only

  WP/7048/2014·4 Mar 2014

• The Rajendra Coffe Limited v. The State Of Karnataka

  Record only

  STA/20/2013·28 Feb 2014

• Annaparai Estate Limited v. The State Of Karnataka

  Record only

  STA/19/2013·28 Feb 2014

• M/S Balanoor Plantations And Industries LTD v. State Of Karnataka

  Record only

  WA/6586/2012·28 Feb 2014

• Mercara Rubbers Limited v. The State Of Karnataka

  Record only

  STA/21/2013·28 Feb 2014

• M/S Badra Estates & Industries LTD v. State Of Karnataka

  Record only

  WA/6634/2012·28 Feb 2014

• M/S Devon Plantation & Industries LTD v. State Of Karnataka

  Record only

  WA/6657/2012·28 Feb 2014

• Mahadevi Stores v. Addl. Commissioner Of Commercial

  Record only

  STA/506/2011·5 Feb 2014