M/S Enercon (INDIA) Infrastructure (P) LTD v. Addl. Commissioner Of Commercial Taxes

Court: Karnataka High Court
Case number: STA/118/2012
Date of judgment: 30 Oct 2014
Bench: B.MANOHAR,N.KUMAR
Petitioner: M/S ENERCON (INDIA) INFRASTRUCTURE (P) LTD
Respondent: ADDL. COMMISSIONER OF COMMERCIAL TAXES
CNR: KAHC010253992012

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