Karnataka High Court GST Judgments — 2013

46 judgments.

• Ald Automotive Private Limited v. Joint Commissioner Of Commercial Taxes

  Record only

  WP/56190/2013·17 Dec 2013

• State Of Karnataka v. M/S Sarvashree Engineers And Contractors

  Record only

  WA/740/2011·10 Dec 2013

• State Of Karnataka v. M/S Shobha Developers LTD

  Record only

  WA/3489/2011·10 Dec 2013

• The State Of Karnataka v. T R Rajan

  Record only

  STRP/318/2012·10 Dec 2013

• The State Of Karnataka v. M/S Shravanti Shelters

  Record only

  STRP/239/2011·10 Dec 2013

• The State Of Karnataka v. M/S Abraham & Thomas

  Record only

  STRP/284/2011·10 Dec 2013

• The State Of Karnataka v. M/S. Senthuran Construction Co.

  Record only

  STRP/314/2012·10 Dec 2013

• State Of Karnataka Rep. By v. M/S.Bearys Construction

  Record only

  STRP/3/2011·10 Dec 2013

• The State Of Karnataka v. M/S B K N Developers

  Record only

  STRP/237/2011·10 Dec 2013

• The State Of Karnataka v. M/S Afcons Infrastructure Limited

  Record only

  STRP/297/2013·10 Dec 2013

• State Of Karnataka v. M/S. Navayuga Engineering Company LTD

  Record only

  WA/3441/2011·10 Dec 2013

• State Of Karnataka v. M/S. Simplex Infrastructure LTD

  Record only

  WA/3306/2011·10 Dec 2013

• The Assistant Commissioner Of v. M/S. Shuddha Developers

  Record only

  WA/16364/2011·10 Dec 2013

• The State Of Karnataka v. M/S Jmc Projects Limited

  Record only

  STRP/108/2011·10 Dec 2013

• The State Of Karnataka v. M/S Shubham Developers

  Record only

  STRP/245/2011·10 Dec 2013

• M/S Shravanthi Shelters v. The State Of Karnataka

  Record only

  STA/95/2009·10 Dec 2013

• The State Of Karnataka v. M/S Anand Contractor

  Record only

  STRP/90/2012·10 Dec 2013

• The State Of Karnataka v. M/S Antony Thomas And Co

  Record only

  STRP/319/2012·10 Dec 2013

• The State Of Karnataka v. M/S Ace Building Constructions

  Record only

  STRP/269/2011·10 Dec 2013

• The State Of Karnataka v. M/S Gopalan Enterprises (INDIA)

  Record only

  STRP/240/2011·10 Dec 2013

• The State Of Karnataka v. M/S U P Stage Bridge Corporation LTD

  Record only

  STRP/6/2012·10 Dec 2013

• M/S Indu Projects Limited v. State Of Karnataka

  Record only

  WA/1214/2012·10 Dec 2013

• State Of Karnataka v. M/S Lakshmi Venkateshwara

  Record only

  STRP/288/2011·10 Dec 2013

• The State Of Karnataka v. M/S Prism Properties

  Record only

  STRP/316/2012·10 Dec 2013

• The State Of Karnataka v. M/S Afcons Infrastructure Limited

  Record only

  STRP/296/2013·10 Dec 2013

• State Of Karnataka v. M/S.B E Billimoria & Co LTD

  Record only

  STRP/93/2009·10 Dec 2013

• State Of Karnataka v. M/S Nagarjuna Construction Company Limited

  Record only

  WA/4828/2010·10 Dec 2013

• The State Of Karnataka v. M/S Vishnu Priya Builders

  Record only

  STRP/285/2011·10 Dec 2013

• State Of Karnataka v. M/S.Gopalan Homes

  Record only

  STRP/18/2012·10 Dec 2013

• State Of Karnataka v. M/S Dsr Constructions

  Record only

  STRP/291/2011·10 Dec 2013

• State Of Karnataka v. M/S Nova Hamlet Limited

  Record only

  STRP/293/2011·10 Dec 2013

• The State Of Karantaka v. M/S Sankalp Constructions

  Record only

  STRP/292/2011·10 Dec 2013

• The State Of Karnataka v. M/S Neeladri Smart Homes

  Record only

  STRP/271/2011·10 Dec 2013

• State Of Karnataka v. M/S Sri Lakshmi Venkateshwara

  Record only

  STRP/289/2011·10 Dec 2013

• The State Of Karnataka v. M/S Jmc Projects (INDIA) LTD

  Record only

  STRP/9/2011·10 Dec 2013

• Indian Machine Tool v. The State Of Karnataka

  Record only

  WP/49960/2013·8 Nov 2013

• Union Of INDIA v. Dr Ravindranath Pradhan

  Record only

  WA/109/2008·29 Aug 2013

• The Mobile Stores Services LTD. v. The Deputy Commissioner Of

  Record only

  WP/38302/2013·28 Aug 2013

• M/S Toyota Kirloskar Motor LTD v. The Commissioner Of Central Excise

  Record only

  CEA/6/2013·26 Aug 2013

• Reckitt Benckiser (INDIA) Limited v. The Commissioner Of Commercial Taxes

  Record only

  WP/12313/2013·22 Jul 2013

• M/S. Kirloskar Ferrous Industry LTD. v. Assistant Commissioner Of Commercial Taxes

  Record only

  WA/30124/2013·17 Jul 2013

• M/S Infinite Builders And Developers v. The Additional Commissioner Of Commercial Taxes

  Record only

  STA/60/2009·30 May 2013

• M/S Infinite Builders And Developers v. The Additional Commissioner Of Commercial Taxes

  Record only

  STA/59/2009·30 May 2013

• Sri Supriya Kumar Guha v. Avesthagen Limited

  Record only

  CA/1052/2012·8 Feb 2013

• Sri Vijayakumar Gopalakrishnan v. Avesthagen Limited

  Record only

  CA/1054/2012·8 Feb 2013

• M/S Royal Orchid Hotels Limited v. M/S Deccan Fun & Island Hotel LTD.

  Record only

  CMP/104/2012·28 Jan 2013