Reckitt Benckiser (INDIA) Limited v. The Commissioner Of Commercial Taxes
- Court
- Karnataka High Court
- Case number
- WP/12313/2013
- Date of judgment
- 22 Jul 2013
- Bench
- RAM MOHAN REDDY
- Petitioner
- RECKITT BENCKISER (INDIA) LIMITED
- Respondent
- THE COMMISSIONER OF COMMERCIAL TAXES
- CNR
- KAHC010017042013
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.