Karnataka High Court GST Judgments — 2012

6 judgments.

• M/S Malts Spirits INDIA PVT LTD v. K N Ramachandran

  Record only

  WP/46270/2012·26 Nov 2012

• M/S J C Agencies v. The Additional Commissioner

  Record only

  STA/581/2010·18 Oct 2012

• M/S Durga Projects Inc v. The State Of Karnataka

  Record only

  STA/72/2010·28 Sept 2012

• M/S Sharada Mobiles Bijapur v. The State Of Karnataka Ors

  Record only

  WP/80322/2012·6 Jul 2012

• Smt. Nafees Banu W/O Late Mohammed Yusuf v. The Managing Director

  Record only

  WP/80013/2012·13 Mar 2012

• M V Thimmarajamma v. Bangalore Oniyavara Seva Coota

  Record only

  MFA/10875/2011·6 Mar 2012