M V Thimmarajamma v. Bangalore Oniyavara Seva Coota
- Court
- Karnataka High Court
- Case number
- MFA/10875/2011
- Date of judgment
- 6 Mar 2012
- Bench
- A.N.VENUGOPALA GOWDA
- Petitioner
- M V THIMMARAJAMMA
- Respondent
- BANGALORE ONIYAVARA SEVA COOTA
- CNR
- KAHC010795802011
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