M/S Sharada Mobiles Bijapur v. The State Of Karnataka Ors
- Court
- Karnataka High Court
- Case number
- WP/80322/2012
- Date of judgment
- 6 Jul 2012
- Petitioner
- M/S SHARADA MOBILES BIJAPUR
- Respondent
- THE STATE OF KARNATAKA ORS
- CNR
- KAHC030003282012
Judgment text not available yet
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