Sri Supriya Kumar Guha v. Avesthagen Limited
- Court
- Karnataka High Court
- Case number
- CA/1052/2012
- Date of judgment
- 8 Feb 2013
- Bench
- ARAVIND KUMAR
- Petitioner
- SRI SUPRIYA KUMAR GUHA
- Respondent
- AVESTHAGEN LIMITED
- CNR
- KAHC010345682012
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