The Mobile Stores Services LTD. v. The Deputy Commissioner Of
- Court
- Karnataka High Court
- Case number
- WP/38302/2013
- Date of judgment
- 28 Aug 2013
- Bench
- H.BILLAPPA
- Petitioner
- THE MOBILE STORES SERVICES LTD.
- Respondent
- THE DEPUTY COMMISSIONER OF
- CNR
- KAHC010264012013
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.