State Of Karnataka v. M/S.B E Billimoria & Co LTD
- Court
- Karnataka High Court
- Case number
- STRP/93/2009
- Date of judgment
- 10 Dec 2013
- Bench
- N.KUMAR,RATHNAKALA
- Petitioner
- STATE OF KARNATAKA
- Respondent
- M/S.B E BILLIMORIA & CO LTD
- CNR
- KAHC010671442009
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.