The State Of Karnataka v. M/S Jmc Projects (INDIA) LTD
- Court
- Karnataka High Court
- Case number
- STRP/9/2011
- Date of judgment
- 10 Dec 2013
- Bench
- N.KUMAR,RATHNAKALA
- Petitioner
- THE STATE OF KARNATAKA
- Respondent
- M/S JMC PROJECTS (INDIA) LTD
- CNR
- KAHC010231202011
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.