M/S Royal Orchid Hotels Limited v. M/S Deccan Fun & Island Hotel LTD.
- Court
- Karnataka High Court
- Case number
- CMP/104/2012
- Date of judgment
- 28 Jan 2013
- Bench
- A.S.BOPANNA
- Petitioner
- M/S ROYAL ORCHID HOTELS LIMITED
- Respondent
- M/S DECCAN FUN & ISLAND HOTEL LTD.,
- CNR
- KAHC010324292012
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.