M/S Manipal University v. The Deputy Registrar Of Trade Marks

Court
Karnataka High Court
Case number
WP/18111/2014
Date of judgment
10 Jun 2014
Bench
B.V.NAGARATHNA
Petitioner
M/S MANIPAL UNIVERSITY
Respondent
THE DEPUTY REGISTRAR OF TRADE MARKS
CNR
KAHC010150992014

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