M/S.Suma Oil Agencies v. The Addl. Commissioner Of Commercial Taxes
- Court
- Karnataka High Court
- Case number
- STA/11/2010
- Date of judgment
- 12 Mar 2014
- Bench
- B.MANOHAR,DILIP B.BHOSALE
- Petitioner
- M/S.SUMA OIL AGENCIES
- Respondent
- THE ADDL. COMMISSIONER OF COMMERCIAL TAXES
- CNR
- KAHC010136922010
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.