M/S S K Slaes Agencies v. The Commissioner Of Commercial Taxes In
- Court
- Karnataka High Court
- Case number
- WP/56833/2014
- Date of judgment
- 16 Dec 2014
- Bench
- HULUVADI G.RAMESH
- Petitioner
- M/S S K SLAES AGENCIES
- Respondent
- THE COMMISSIONER OF COMMERCIAL TAXES IN
- CNR
- KAHC010428842014
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.