The State Of Karnataka v. M/S Sri Krishna Spinning And Weaving
- Court
- Karnataka High Court
- Case number
- STRP/283/2011
- Date of judgment
- 11 Jun 2014
- Bench
- B.MANOHAR,N.KUMAR
- Petitioner
- THE STATE OF KARNATAKA
- Respondent
- M/S SRI KRISHNA SPINNING AND WEAVING
- CNR
- KAHC010797922011
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.