M/S Balanoor Plantations And Industries LTD v. State Of Karnataka

Court: Karnataka High Court
Case number: WA/6586/2012
Date of judgment: 28 Feb 2014
Bench: B.MANOHAR,DILIP B.BHOSALE
Petitioner: M/S BALANOOR PLANTATIONS AND INDUSTRIES LTD
Respondent: STATE OF KARNATAKA
CNR: KAHC010077562012

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