M/S Manipal Institute Of Technology Trust v. The Deputy Registrar Of Trade Marks

Court: Karnataka High Court
Case number: WP/18117/2014
Date of judgment: 10 Jun 2014
Bench: B.V.NAGARATHNA
Petitioner: M/S MANIPAL INSTITUTE OF TECHNOLOGY TRUST
Respondent: THE DEPUTY REGISTRAR OF TRADE MARKS
CNR: KAHC010151002014

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