Mercara Rubbers Limited v. The State Of Karnataka
- Court
- Karnataka High Court
- Case number
- STA/21/2013
- Date of judgment
- 28 Feb 2014
- Bench
- B.MANOHAR,DILIP B.BHOSALE
- Petitioner
- MERCARA RUBBERS LIMITED
- Respondent
- THE STATE OF KARNATAKA
- CNR
- KAHC010445582013
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.