M/S Parle Products PVT LTD v. The Assistant Commissioner
- Court
- Karnataka High Court
- Case number
- STRP/453/2012
- Date of judgment
- 25 Sept 2014
- Bench
- N.KUMAR,RATHNAKALA
- Petitioner
- M/S PARLE PRODUCTS PVT LTD
- Respondent
- THE ASSISTANT COMMISSIONER
- CNR
- KAHC010384352012
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.