The State Of Karnataka v. M/S.Manyata Promoters PVT.LTD

Court
Karnataka High Court
Case number
STRP/329/2014
Date of judgment
30 Sept 2015
Bench
B.MANOHAR,VINEET SARAN
Petitioner
THE STATE OF KARNATAKA
Respondent
M/S.MANYATA PROMOTERS PVT.LTD
CNR
KAHC010327992014

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