Sri K N Ramachandran v. M/S Malts Spirits INDIA Private Limited
- Court
- Karnataka High Court
- Case number
- OSA/31/2013
- Date of judgment
- 14 Jan 2015
- Bench
- B.VEERAPPA,N.KUMAR
- Petitioner
- SRI K N RAMACHANDRAN
- Respondent
- M/S MALTS SPIRITS INDIA PRIVATE LIMITED
- CNR
- KAHC010339432013
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