Basavegowda M D v. The Manager
- Court
- Karnataka High Court
- Case number
- MFA.CROB/154/2014
- Date of judgment
- 24 Mar 2015
- Bench
- N.K.PATIL,RATHNAKALA
- Petitioner
- BASAVEGOWDA M D
- Respondent
- THE MANAGER
- CNR
- KAHC010467102014
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