Indian Machine Tool Manufacturers Association v. The State Of Karnataka
- Court
- Karnataka High Court
- Case number
- WP/59421/2013
- Date of judgment
- 16 Jan 2015
- Bench
- HULUVADI G.RAMESH
- Petitioner
- INDIAN MACHINE TOOL MANUFACTURERS ASSOCIATION
- Respondent
- THE STATE OF KARNATAKA
- CNR
- KAHC010500492013
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.