M/S Adlabs v. The Assistant Commissioner Of
- Court
- Karnataka High Court
- Case number
- WP/16650/2014
- Date of judgment
- 31 May 2016
- Bench
- VINEET KOTHARI
- Petitioner
- M/S ADLABS
- Respondent
- THE ASSISTANT COMMISSIONER OF
- CNR
- KAHC010137322014
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.