M/S Stovekraft PVT LTD v. The Additional Commissioner Of

Court
Karnataka High Court
Case number
STA/7/2016
Date of judgment
25 Feb 2016
Bench
S.SUJATHA,JAYANT PATEL
Petitioner
M/S STOVEKRAFT PVT LTD
Respondent
THE ADDITIONAL COMMISSIONER OF
CNR
KAHC010209742016

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