M/S Adlabs v. State Of Karnataka - By Its Prl. Secy.
Original PDF →WP/18986/2015HC KarnatakaGSTCNR KAHC01025939201531 May 2016Bench: VINEET KOTHARI
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.